Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Schedule Castes Right Protection ... vs Mohammadi Begum,
2022 Latest Caselaw 6882 Tel

Citation : 2022 Latest Caselaw 6882 Tel
Judgement Date : 16 December, 2022

Telangana High Court

Schedule Castes Right Protection ... vs Mohammadi Begum, on 16 December, 2022

Bench: M.Laxman

               THE HON'BLE SRI JUSTICE M.LAXMAN

             CITY CIVIL COURTS APPEAL No.111 of 2000

JUDGMENT:

1. There was no representation on behalf of learned counsel

appearing for either side on 21.10.2021 and 14.12.2022.

Therefore, this Court directed to list the matter under the caption,

"for dismissal". Even today i.e., on 16.12.2022, there is no

representation on either side.

2. Hence, the City Civil Court Appeal is dismissed for non-

prosecution. No costs. Miscellaneous Petitions, pending if any,

shall stand closed.

______________________ JUSTICE M.LAXMAN 16.12.2022 ESP

THE HON'BLE SRI JUSTICE M.LAXMAN

C.C.C.A.No.111 of 2000

Dated: 16.12.2022

ESP

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IDRC