M/S Cyrus Investments Limited, ... vs M/S Uma Engineering Works
2022 Latest Caselaw 6833 Tel

        THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.839 of 2009

JUDGMENT: (Per Hon'ble Dr.SA,J)

When the matter came up before this Court on 13.12.2022,

as there was no representation for both sides, the matter was

directed to be listed today, under the caption "for orders". Today,

despite listing the matter under the caption "for orders", there is

no representation for both sides.

2. It appears that the appellant has no interest to pursue the

appeal.

3. Under these circumstances, the Civil Miscellaneous Appeal is

dismissed for default.

4. Registry is directed to return the Lower Court records to the

Court below, if any available.

Miscellaneous petitions, if any, pending in this appeal, shall

stand closed. There shall be no order as to costs.

___________________ Dr. SHAMEEM AKTHER, J

____________________________ NAGESH BHEEMAPAKA, J

15th December, 2022 PNS / BVV