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Smt.Parkala Shantamma vs Thumma Madhusudhan Reddy
2022 Latest Caselaw 6832 Tel

Citation : 2022 Latest Caselaw 6832 Tel
Judgement Date : 15 December, 2022

Telangana High Court
Smt.Parkala Shantamma vs Thumma Madhusudhan Reddy on 15 December, 2022
Bench: G.Anupama Chakravarthy
THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY

SECOND APPEAL No.732 of 2014

JUDGMENT:

In view of the letter dated 21.09.2022, seeking permission to withdraw the second appeal, this appeal is

dismissed as withdrawn. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

G.ANUPAMA CHAKRAVARTHY, J

Date: 15.12.2022 Smk/Lk

 
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