Shyam Sunder Sarda, Hyd. Ano. vs Dr. Madhukar Chavan, R.R.Dist
2022 Latest Caselaw 6795 Tel

       IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH

                                  AT HYDERABAD

                       WEDNESDAY, THE FIRST DAY OF JULY,

                             TWO THOUSAND AND NINE

                                      : PRESENT :

                THE HON'BLE SRI JUSTICE: L. NARASIMHA REDDY



                                  CCCA. No. 81 of 2009



       (Appeal under Section 96 of CPC against the Judgment & decree of the Court of the
       I Additional Senior Civil Judge, Ranga Reddy District at L.B. Nagar passed in
       OS.No. 437/1999 dt. 5-1-2009).



Between:-

1.Shyam Sunder Sarda S/o. Dwarka

2.Purshottam Sarda S/o.Dwaraka.

                            ...Petitioners/Appellants & Plaintiffs.



                                           AND

Dr. Madhukar Chavan S/o. late Venkat Rao Chavan, Occ : Medical Practitioner,

R/o. Plot No. 52, 53, Dwarakanagar Colony, Bandlaguda Jagir Village,

Revenue Mandal, Rajendranagar, Ranga Reddy District.

                                                                      ..Respondent/Defendant.



        The Appeal coming on for hearing upon perusing the Petition and the Grounds filed
herein and upon hearing the arguments of Sri Muralinarayana Bung, Advocate for the
Appellants and of Sri Mohd. Ghulam Hussain, Advocate for respondent, the Court made the
following ORDER:

       "Post after two weeks.



       In the meanwhile, the respondent shall not sell the suit schedule property."
 ASSISTANT REGISTRAR



                                     // TRUE COPY //

                                         for ASSISTANT REGISTRAR

To

1. The I Additional Senior Civil Judge, Ranga Reddy District at L.B. Nagar,Hyd.

2.Dr. Madhukar Chavan S/o. late Venkat Rao Chavan, Occ : Medical Practitioner,

R/o. Plot No. 52, 53, Dwarakanagar Colony, Bandlaguda Jagir Village,

Revenue Mandal, Rajendranagar, Ranga Reddy District.(By RPAD)

3.One CC to Sri Muralinarayana Bung, Advocate(OPUC)

4.One CC to Sri Mohd. Ghulam Hussain, Advocate(OPUC).

5.One spare copy.



TKK
 HIGH COURT




LNR.J




DATED: 01-07-2009.
 ORDER

CCCA.NO. 81 OF 2009

DIRECTION DRAFTED BY: TKK

APPROVED BY:

DRAFTED ON: 02-07-2009.

HIGH COURT LNR.J

DATED: 01-07-2009.

NOTE: POST AFTER TWO WEEKS.

ORDER

CCCA.NO. 81 OF 2009 DIRECTION