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S.M. Taskin vs Dr. Shaik Ali Hyder Another
2022 Latest Caselaw 6786 Tel

Citation : 2022 Latest Caselaw 6786 Tel
Judgement Date : 13 December, 2022

Telangana High Court

S.M. Taskin vs Dr. Shaik Ali Hyder Another on 13 December, 2022

Bench: Shameem Akther, Nagesh Bheemapaka

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.1025 OF 2012

JUDGMENT: (Per Hon'ble Dr.SA,J)

Despite listing the matter under the caption 'for orders',

there is no representation for the appellant. It appears that the

appellant has no interest to pursue the appeal.

2. Under these circumstances, the appeal is dismissed for

default.

Miscellaneous Petitions, if any, pending in this appeal shall

stand closed. There shall be no order as to costs.

_______________________ Dr. SHAMEEM AKTHER, J

_______________________ NAGESH BHEEMAPAKA, J Date: 13.12.2022 MD/PSA

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