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M. Ramesh vs Smt.Bhavana Laxmi
2022 Latest Caselaw 6781 Tel

Citation : 2022 Latest Caselaw 6781 Tel
Judgement Date : 13 December, 2022

Telangana High Court

M. Ramesh vs Smt.Bhavana Laxmi on 13 December, 2022

Bench: Shameem Akther, Nagesh Bheemapaka

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.781 OF 2018

JUDGMENT: (Per Hon'ble Dr.SA,J)

On 09.12.2022, as there was no representation for both

sides, the matter was directed to be listed today under the

caption 'for orders'. Even today, there is no representation for

both sides. It appears that the appellants have no interest to

pursue the appeal.

2. Under these circumstances, the appeal is dismissed for

default.

Miscellaneous Petitions, if any, pending in this appeal shall

stand closed. There shall be no order as to costs.

_______________________ Dr. SHAMEEM AKTHER, J

_______________________ NAGESH BHEEMAPAKA, J Date: 13.12.2022 MD/PSA

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