Sunburn Superclub vs B.Subash Reddy And 17 Others
2022 Latest Caselaw 6743 Tel

         THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN

AND

THE HON'BLE SRI JUSTICE C.V.BHASKAR REDDY

WRIT APPEAL No.811 of 2022

JUDGMENT: (Per the Hon'ble the Chief Justice Ujjal Bhuyan)

Heard Mr. D.Jagadeshwar Rao, learned counsel for the

appellant.

2. After hearing the matter at some length, we permit the

appellant to withdraw the writ appeal with liberty to file

application for modification of our order dated 31.10.2022 passed

in Writ Appeal Nos.685, 686 & 710 of 2022.

3. Writ Appeal is accordingly dismissed on withdrawal

with liberty as sought for. However, there shall be no order as to

costs.

4. As a sequel, miscellaneous applications pending, if

any, in this Writ Appeal, shall stand closed.

__________________________ UJJAL BHUYAN, CJ

___________________________ C.V.BHASKAR REDDY, J Date: 12.12.2022 KL