D. Venkatesh And 4 Others vs D. Yadaiah And Another
2022 Latest Caselaw 6741 Tel

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
                         AND
      THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

      CIVIL MISCELLANEOUS APPEAL No.568 OF 2012

JUDGMENT: (Per the Hon'ble Dr.SA,J)

      Heard. Perused the record.

2.    Pursuant to the order, dated 05.12.2022, passed by this

Court, Registrar (Judicial-I) submitted information with regard to

the case status of the subject suit O.S.No.773 of 2011, which

reveals that subject suit O.S.No.773 of 2011 was disposed of on

24.10.2017

by the XVI Additional District Judge, Ranga Reddy

District at Malkajgiri.

3. Under these circumstances, the cause in the appeal does

not survive for adjudication.

4. Accordingly, the Civil Miscellaneous Appeal is dismissed as

infructuous.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

______________________ M.G.PRIYADARSINI, J Date: 12.12.2022 ssp