Ramanjaneyulu Goud vs Dasari Narasimha Reddy
2022 Latest Caselaw 6733 Tel

Citation : 2022 Latest Caselaw 6733 Tel
Judgement Date : 12 December, 2022

Telangana High Court

Ramanjaneyulu Goud vs Dasari Narasimha Reddy on 12 December, 2022

Bench: Shameem Akther, M.G.Priyadarsini

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
                         AND
      THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

      CIVIL MISCELLANEOUS APPEAL No.467 of 2019

JUDGMENT: (Per the Hon'ble Dr.SA,J)

      Heard. Perused the record.


2.    Learned counsel for the appellants would submit that the

subject suit in O.S.No.124 of 2016 was disposed of on

23.06.2020

and therefore, cause in the appeal does not survive

for adjudication.

3. The said submissions are taken on record.

4. Accordingly, the Civil Miscellaneous Appeal is dismissed as

infructuous.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

____________________ M.G.PRIYADARSINI, J Date: 12.12.2022 PSA/MD

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