Sultan Ul Uloom Eductaion Society vs M S Raju Associates
2022 Latest Caselaw 6728 Tel

Citation : 2022 Latest Caselaw 6728 Tel
Judgement Date : 12 December, 2022

Telangana High Court

Sultan Ul Uloom Eductaion Society vs M S Raju Associates on 12 December, 2022

Bench: Shameem Akther, M.G.Priyadarsini

      THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
                        AND
     THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

          C.M.A.Nos.175, 179, 192 AND 202 OF 2019

COMMON JUDGMENT: (Per the Hon'ble Dr.SA,J)

      Heard. Perused the record.


2.    A perusal of the online case status of the subject

O.S.Nos.411 and 397 of 2014 placed before this Court by the

Registry reveals that the subject suits were disposed of on

15.07.2019

3. Under these circumstances, the cause in these appeals

does not survive for adjudication.

4. Accordingly, these Civil Miscellaneous Appeals are

dismissed as infructuous.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

______________________ M.G.PRIYADARSINI, J Date: 12.12.2022 PSA/MD

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