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The Member Secretary vs Smt. U. Sri Lakshmamma
2022 Latest Caselaw 6723 Tel

Citation : 2022 Latest Caselaw 6723 Tel
Judgement Date : 12 December, 2022

Telangana High Court
The Member Secretary vs Smt. U. Sri Lakshmamma on 12 December, 2022
Bench: P.Sree Sudha
   THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                 A.S.No.1048 of 2002

JUDGMENT

When the matter is taken up for hearing, there is no representation for the appellant.

On 11.11.2022, there is no representation for the appellant and therefore, the matter was directed to be listed under the caption 'for dismissal'. Today, though the matter is listed under the caption 'for dismissal', there is no representation for the appellant. Therefore, this Court is of the considered view that the appellant is not interested to pursue the litigation.

Accordingly, the Appeal is dismissed for non- prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

___________________ P. SREE SUDHA, J Date: 12.12.2022 AQS

 
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