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Smt. Mittapally Sulochana vs Smt. Mittapally Swapna
2022 Latest Caselaw 6633 Tel

Citation : 2022 Latest Caselaw 6633 Tel
Judgement Date : 8 December, 2022

Telangana High Court
Smt. Mittapally Sulochana vs Smt. Mittapally Swapna on 8 December, 2022
Bench: Shameem Akther, Nagesh Bheemapaka
         THE HON'BLE SRI JUSTICE GODA RAGHURAM
                           AND
          THE HON'BLE SRI JUSTICE G. CHANDRAIAH

                       C.M.A.No.293 of 2010
JUDGMENT (per GR,J):

When the matter is called, there is no representation on either

side. This Civil Miscellaneous Appeal is accordingly dismissed for

default. No costs.

_____________________________ JUSTICE GODA RAGHURAM

____________________________ JUSTICE G. CHANDRAIAH Date: 09.11.2010 va

 
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