Citation : 2022 Latest Caselaw 6632 Tel
Judgement Date : 8 December, 2022
THE HON'BLE SRI JUSTICE GODA RAGHURAM
AND
THE HON'BLE SRI JUSTICE G. CHANDRAIAH
C.M.A.No.703 of 2010
JUDGMENT (per GR,J):
When the matter is called, there is no representation on either
side. This Civil Miscellaneous Appeal is accordingly dismissed for
default. No costs.
_____________________________ JUSTICE GODA RAGHURAM
____________________________ JUSTICE G. CHANDRAIAH Date: 09.11.2010 va
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!