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Ammi Jani 11 Others vs Nethi Chinna Sarojana 8 Others
2022 Latest Caselaw 6626 Tel

Citation : 2022 Latest Caselaw 6626 Tel
Judgement Date : 8 December, 2022

Telangana High Court
Ammi Jani 11 Others vs Nethi Chinna Sarojana 8 Others on 8 December, 2022
Bench: Shameem Akther, Nagesh Bheemapaka
       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
                         AND
     THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

 CIVIL MISCELLANEOUS APPEAL Nos.346 & 351 OF 2013

COMMON JUDGMENT: (Per the Hon'ble Dr.SA,J)


      Heard. Perused the record.


2.    Learned counsel for the respondent Nos.3 and 5 would

submit that the subject suit in O.S.No.1 of 2012 was disposed of

on 26.10.2022 and the cause in the appeals does not survive for

adjudication.

3. The said submissions are taken on record.

4. Accordingly, the Civil Miscellaneous Appeals are dismissed

as infructuous.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

______________________ NAGESH BHEEMAPAKA, J Date: 08.12.2022 ssp

 
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