Pachva Rama Devi, vs Garlapati Sudheer Reddy And 2 ...
2022 Latest Caselaw 6609 Tel

THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
   CIVIL MISCELLANEOUS APEAL NO.1116 OF 2019
JUDGMENT:

This civil miscellaneous appeal is filed assailing the

orders dated 15.10.2019 passed in I.A.No.196 of 2019 in

A.S.No.15 of 2019 on the file of the learned II Additional

District Judge, Nalgonda at Suryapet.

2. This interlocutory application in I.A.No.196 of

2019 was filed under Order 39, Rule 1 and 2 read with

Section 151 of Civil Procedure Code (for short 'CPC') for

temporary injunction and the learned Judge of the

appellate Court has dismissed the said application.

Feeling aggrieved by the same, this civil miscellaneous

appeal is filed.

3. Be it stated that as per the case status

information, before the first appellate Court, the lower

Court record was called for and it was received by

23.09.2021 itself and ever since then the appeal suit in

A.S.No.15 of 2019 is being adjourned only for arguments.

Therefore, having regard to the fact that the appeal suit is

ripen for disposal, in my considered opinion, at this stage, it is not desirable to pass any orders in the interlocutory

application in this civil miscellaneous appeal wherein the

order in I.A.No.196 of 2019 is questioned. Therefore, while

recording the submissions made by the learned counsel for

the appellant, considering the factual matrix of the case

and status of A.S.No.15 of 2019, the learned Judge of the

appellate court is hereby directed to make every endeavour

for disposal of the said appeal suit within a period of three

months from the date of receipt of copy of the order

without seeking any further extension of time.

4. With the above direction, this civil

miscellaneous appeal is disposed of. However, in the

circumstances of the case, there shall be no order as to the

costs. Miscellaneous applications, if any pending, shall

stands closed.

_________________________________ A.VENKATESWHARA REDDY, J 08-12-2022 PL/Abb THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY

CIVIL MISCELLANEOUS APEAL NO.1116 OF 2019 Date:08-12-2022 PL/Abb