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Jaheda Begum vs Khursheeda Begum Died
2022 Latest Caselaw 6585 Tel

Citation : 2022 Latest Caselaw 6585 Tel
Judgement Date : 7 December, 2022

Telangana High Court

Jaheda Begum vs Khursheeda Begum Died on 7 December, 2022

Bench: G.Anupama Chakravarthy

 THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

                  SECOND APPEAL No.849 of 2014

JUDGMENT:

On 21.10.2022, as there was no representation for the

appellants either in the forenoon or in the afternoon, the matter

was directed to be listed under the caption 'for dismissal'.

2. Today i.e., 07.12.2022, though the matter is coming up

under the caption 'for dismissal', there is no representation for the

appellants either in the forenoon or in the afternoon.

3. Therefore, the second appeal is dismissed for default and

for non-prosecution. No order as to costs.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date:07.12.2022 Lk/Smk

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