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Katroth Nuram vs T. Laxman Goud
2022 Latest Caselaw 6584 Tel

Citation : 2022 Latest Caselaw 6584 Tel
Judgement Date : 7 December, 2022

Telangana High Court
Katroth Nuram vs T. Laxman Goud on 7 December, 2022
Bench: M.G.Priyadarsini
THE HONOURABLE SMT. JUSTICE M.G.PRIYADARSINI

                M.A.C.M.A.No.288 OF 2020
JUDGMENT:

Learned counsel for the appellants seeks permission

of this Court to withdraw the appeal.

2. Permission is accorded.

3. Recording the same, the appeal is dismissed as

withdrawn. There shall be no order as to costs.

4. Interim orders, if any, shall stand vacated.

5. Pending miscellaneous petitions, if any, stand closed.

_______________________ M.G.PRIYADARSINI,J Dt.07-12-2022 Yvk/Psw

 
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