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Arige Shravani And 2 Others vs Patti Sathish And 4 Others
2022 Latest Caselaw 6582 Tel

Citation : 2022 Latest Caselaw 6582 Tel
Judgement Date : 7 December, 2022

Telangana High Court

Arige Shravani And 2 Others vs Patti Sathish And 4 Others on 7 December, 2022

Bench: Chillakur Sumalatha

       HON'BLE Dr. JUSTICE CHILLAKUR SUMALATHA

        CIVIL REVISION PETITION No.1577 of 2022

ORDER:

1. This Civil Revision Petition is filed aggrieved by the

judgment and decree passed in C.M.A.No.4 of 2021 on the

file of the Court of III Additional District Judge,

Karimnagar, dated 23.03.2022.

2. Learned counsel for the petitioners seeks permission

to withdraw the Civil Revision Petition with liberty to file a

fresh case.

3. Permission, as prayed for, is accorded.

4. The Civil Revision Petition is dismissed as withdrawn

with liberty to file a fresh case.

5. As a sequel, miscellaneous petitions pending, if any,

shall stand closed

________________________________________ Dr. JUSTICE CHILLAKUR SUMALATHA

Date: 07.12.2022 dr

HON'BLE Dr. JUSTICE CHILLAKUR SUMALATHA

CRIMINAL PETITION No.486 of 2015

29.11.2022

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