Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

The Branch Manager, Nicl, M.G. ... vs Smt. V. Buchamma And 4 Others
2022 Latest Caselaw 6525 Tel

Citation : 2022 Latest Caselaw 6525 Tel
Judgement Date : 6 December, 2022

Telangana High Court

The Branch Manager, Nicl, M.G. ... vs Smt. V. Buchamma And 4 Others on 6 December, 2022

Bench: G.Anupama Chakravarthy

  HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

                   M.A.C.M.A.No.3894 of 2009

JUDGMENT :

Learned counsel for the appellant seeks permission to

withdraw the appeal filed by the Insurance Company and also

made an endorsement on the docket to that effect.

In view of the above, the M.A.C.M.A is dismissed as

withdrawn. No order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

____________________________________ G. ANUPAMA CHAKRAVARTHY, J.

Date: 06.12.2022 Lk/Smk

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IDRC