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M/S.National Insurance Company ... vs Jonnada Vala Mallesh
2022 Latest Caselaw 6478 Tel

Citation : 2022 Latest Caselaw 6478 Tel
Judgement Date : 5 December, 2022

Telangana High Court

M/S.National Insurance Company ... vs Jonnada Vala Mallesh on 5 December, 2022

Bench: G.Anupama Chakravarthy

  HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

                   M.A.C.M.A.No.687 of 2012

JUDGMENT :

Learned counsel for the appellant seeks permission to

withdraw the appeal filed by the Insurance Company and also

made an endorsement on the docket to that effect.

In view of the above, the M.A.C.M.A is dismissed as

withdrawn. No order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

____________________________________ G. ANUPAMA CHAKRAVARTHY, J.

Date: 05.12.2022

SMK/LK

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