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Ausali Govind Ramulu vs A. Buchaiah
2022 Latest Caselaw 6477 Tel

Citation : 2022 Latest Caselaw 6477 Tel
Judgement Date : 5 December, 2022

Telangana High Court

Ausali Govind Ramulu vs A. Buchaiah on 5 December, 2022

Bench: G.Anupama Chakravarthy

THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY

                  SECOND APPEAL No.1295 of 2007


JUDGMENT:

It is reported by the learned counsel for the appellants that,

both the appellants are no more and inspite of addressing a letter,

there is no response from the legal heirs of the appellants, therefore,

he has no instructions to proceed with the case.

In view of the above, this second appeal is dismissed as

abated, as the LRs of appellants were not brought on record. No

costs.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 05.12.2022 Lk/smk

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