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M/S. Drs Logistics Pvt. Ltd., 3 ... vs Shri Dayanand Agarwal, Secbad 5 ...
2022 Latest Caselaw 6474 Tel

Citation : 2022 Latest Caselaw 6474 Tel
Judgement Date : 5 December, 2022

Telangana High Court
M/S. Drs Logistics Pvt. Ltd., 3 ... vs Shri Dayanand Agarwal, Secbad 5 ... on 5 December, 2022
Bench: Shameem Akther, Nagesh Bheemapaka
        THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
                          AND
      THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

       CIVIL MISCELLANEOUS APPEAL No.247 of 2013

JUDGMENT: (Per Hon'ble Dr.SA,J)

      Heard. Perused the record.

2.    In the course of submissions, it is brought to the notice of

this Court by the learned counsel for the respondent No.1/ plaintiff

that all disputes in between the parties to the litigation were

settled amicably and the subject suit in O.S.No.34 of 2013 on the

file of I Additional Chief Judge, City Civil Court, at Secunderabad,

was dismissed as withdrawn on 20.01.2015.

3. The said submissions are taken on record.

4. Accordingly, the Civil Miscellaneous Appeal is dismissed as

infructuous. No order as to costs.

Miscellaneous petitions pending, if any, shall stand closed.

______________________ Dr. SHAMEEM AKTHER, J

______________________ NAGESH BHEEMAPAKA, J Date: 05.12.2022 scs

 
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