Citation : 2022 Latest Caselaw 6472 Tel
Judgement Date : 5 December, 2022
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
CIVIL MISCELLANEOUS APPEAL No.115 of 2013
JUDGMENT: (Per Hon'ble Dr.SA,J)
No representation for the appellants.
2. A perusal of the online case status of the subject O.S.No.125
of 2012 placed before this Court by the Registry reveals that the
subject suit was disposed of on 18.12.2012.
3. Under these circumstances, the cause in the appeal does not
survive for adjudication.
4. Accordingly, the Civil Miscellaneous Appeal is dismissed as
infructuous. No order as to costs.
Miscellaneous petitions pending, if any, shall stand closed.
______________________ Dr. SHAMEEM AKTHER, J
______________________ NAGESH BHEEMAPAKA, J Date: 05.12.2022 scs
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