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Epur Anantha Padmanabha Reddy, ... vs Chadalavada Srinivasa Rao 3 Ors, ...
2022 Latest Caselaw 6471 Tel

Citation : 2022 Latest Caselaw 6471 Tel
Judgement Date : 5 December, 2022

Telangana High Court
Epur Anantha Padmanabha Reddy, ... vs Chadalavada Srinivasa Rao 3 Ors, ... on 5 December, 2022
Bench: Shameem Akther, Nagesh Bheemapaka
        THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.369 of 2010

JUDGMENT: (Per Hon'ble Dr.SA,J)

No representation for both sides.

2. A perusal of the online case status of the subject O.S.No.128

of 2010 placed before this Court by the Registry reveals that the

subject suit was partly decreed on 19.12.2014.

3. Under these circumstances, the cause in the appeal does not

survive for adjudication.

4. Accordingly, the Civil Miscellaneous Appeal is dismissed as

infructuous. No order as to costs.

Miscellaneous petitions pending, if any, shall stand closed.

______________________ Dr. SHAMEEM AKTHER, J

______________________ NAGESH BHEEMAPAKA, J Date: 05.12.2022 scs

 
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