Citation : 2022 Latest Caselaw 6465 Tel
Judgement Date : 5 December, 2022
THE HON'BLE SMT. JUSTICE P. SREE SUDHA
A.S.No.778 of 2002
JUDGMENT
When the matter is taken up for hearing, there is no representation for the appellants.
On 12.10.2022, there is no representation for the appellants and therefore, the matter was directed to be listed under the caption 'for dismissal'. On 07.11.2022, at the request of the learned counsel for the appellants, the matter was adjourned to today. Today, there is no representation for the appellants. Therefore, this Court is of the considered view that the appellants are not interested to pursue the litigation.
Hence, the Appeal is dismissed for non- prosecution. No costs.
Pending miscellaneous applications, if any, shall
stand closed.
___________________ P. SREE SUDHA, J Date: 05.12.2022 Prv
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