B. Satanaraana vs P. Bal Redd Died
2022 Latest Caselaw 6462 Tel

Citation : 2022 Latest Caselaw 6462 Tel
Judgement Date : 5 December, 2022

Telangana High Court

B. Satanaraana vs P. Bal Redd Died on 5 December, 2022

Bench: P.Sree Sudha

     THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                  A.S.No.2938 of 2004
JUDGMENT

When the matter is taken up for hearing, there is no representation for the party-in-person. Respondents' counsel present.

On 04.11.2022, there is no representation for the party-in-person and therefore, the matter was directed to be listed under the caption 'for dismissal'. Today also, there is no representation for the party-in-person. Therefore, this Court is of the considered view that the party-in-person is not interested to pursue the litigation.

Hence, the Appeal is dismissed for non- prosecution. No costs.

Pending miscellaneous applications, if any, shall stand closed.

____________________ P. SREE SUDHA, J

Date: 05.12.2022 Prv

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