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M.Vinith Reddy vs M.Venkat Reddy
2022 Latest Caselaw 6461 Tel

Citation : 2022 Latest Caselaw 6461 Tel
Judgement Date : 5 December, 2022

Telangana High Court
M.Vinith Reddy vs M.Venkat Reddy on 5 December, 2022
Bench: P.Sree Sudha
   THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                      A.S.No.3394 of 2004

JUDGMENT

When the matter is taken up for hearing, there is no representation for the appellants. Respondents' counsel present.

On 08.11.2022, there is no representation for the appellants and therefore, the matter was directed to be listed under the caption 'for dismissal'. Today, though the matter is listed under the caption 'for dismissal', there is no representation for the appellants. Therefore, this Court is of the considered view that the appellants are not interested to pursue the litigation.

Hence, the Appeal is dismissed for non- prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

___________________ P. SREE SUDHA, J Date: 05.12.2022 Prv

 
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