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D.Hanumantha Rao vs The Correspondent
2022 Latest Caselaw 6457 Tel

Citation : 2022 Latest Caselaw 6457 Tel
Judgement Date : 5 December, 2022

Telangana High Court
D.Hanumantha Rao vs The Correspondent on 5 December, 2022
Bench: P.Sree Sudha
   THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                   A.S.No.212 of 2007

JUDGMENT

When the matter is taken up for hearing, there is no representation for the appellant.

On 24.11.2022, there is no representation for the appellant and therefore, the matter was directed to be listed under the caption 'for dismissal'. Today, though the matter is listed under the caption 'for dismissal', there is no representation for the appellant. Therefore, this Court is of the considered view that the appellant is not interested to pursue the litigation.

Hence, the Appeal is dismissed for non- prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

___________________ P. SREE SUDHA, J Date: 05.12.2022 Prv

 
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