Dr. B. Lingam vs A.P. Agricultural University
2022 Latest Caselaw 6454 Tel

Citation : 2022 Latest Caselaw 6454 Tel
Judgement Date : 5 December, 2022

Telangana High Court

Dr. B. Lingam vs A.P. Agricultural University on 5 December, 2022

Bench: P.Sree Sudha

   THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                   A.S.No.221 of 2007

JUDGMENT

When the matter is taken up for hearing, there is no representation for the appellant. Respondents' counsel present.

On 27.07.2022, 20.09.2022 and 11.11.2022, there is no representation for the appellant and therefore, the matter was directed to be listed under the caption 'for dismissal'. Today also, there is no representation for the appellant. Therefore, this Court is of the considered view that the appellant is not interested to pursue the litigation.

Hence, the Appeal is dismissed for non- prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

___________________ P. SREE SUDHA, J Date: 05.12.2022 Prv

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