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E.Raghava ... vs S.Yadaiah,Hyd4 Ors
2022 Latest Caselaw 6400 Tel

Citation : 2022 Latest Caselaw 6400 Tel
Judgement Date : 2 December, 2022

Telangana High Court

E.Raghava ... vs S.Yadaiah,Hyd4 Ors on 2 December, 2022

Bench: P.Sree Sudha

     THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                  A.S.No.1996 of 2000

JUDGMENT

This appeal is filed against the judgment and

decree dated 29.06.2000 passed in O.S. No.44 of 1991

by the II Additional Senior Civil Judge, Ranga Reddy

District.

2. Appellant(s) counsel present. Respondent(s)

counsel absent.

3. Learned counsel for the appellant(s) stated that

he addressed a letter to the appellant(s) and it is

returned with an endorsement "left", as such, he could

not contact the appellant(s).

4. In view of the above submission, this Court is of

the considered view that no purpose would be served

in continuing the appeal.

5. Therefore, the Appeal is closed. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 02.12.2022 MNV/Prv

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