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Deputy Director vs T.Rama Swamy
2022 Latest Caselaw 6399 Tel

Citation : 2022 Latest Caselaw 6399 Tel
Judgement Date : 2 December, 2022

Telangana High Court

Deputy Director vs T.Rama Swamy on 2 December, 2022

Bench: P.Sree Sudha

   THE HON'BLE SMT. JUSTICE P. SREE SUDHA



           APPEAL SUIT.No.3926 of 2003

JUDGMENT

Appellant counsel absent. Respondent counsel

present.

A perusal of the record discloses that the

appellant filed a memo stating that the notice sent o

the appellant is refused and reported no instructions.

In view of the above, this Court is of the

considered view that no purpose would be served in

continuing the appeal.

Therefore, the Appeal is closed. No costs. Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 02.12.2022 MNV/Prv

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