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Sub Collector Lao. Bhongir vs K.Venkat Reddy Ors
2022 Latest Caselaw 6397 Tel

Citation : 2022 Latest Caselaw 6397 Tel
Judgement Date : 2 December, 2022

Telangana High Court

Sub Collector Lao. Bhongir vs K.Venkat Reddy Ors on 2 December, 2022

Bench: P.Sree Sudha

   THE HON'BLE SMT. JUSTICE P. SREE SUDHA



            APPEAL SUIT.No.1207 of 2000

JUDGMENT

When the taken up for hearing, learned

Government Pleader submitted that the record is not

available with him.

Office made an endorsement that the bundle is

not found in section.

The record is not available with the Court and

also with the learned Government Pleader. Therefore,

this court is of the considered view that no purpose

would be served in continuing the appeal. Learned

Government Pleader is at liberty to file an application

to reopen appeal, if the case bundle is found at a later

point of time.

Therefore, the Appeal is closed. No costs. Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 02.12.2022 MNV/Prv

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