M/S. Smart Drive Systems India ... vs Sri. Tmadhava Rao
2022 Latest Caselaw 6393 Tel

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
                         AND
     THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

      CIVIL MISCELLANEOUS APPEAL No.999 of 2014

JUDGMENT: (Per the Hon'ble Dr.SA,J)

      No representation for both the parties.


2.    A perusal of the online case status of the subject

O.S.No.46 of 2013 placed before this Court by the Registry

reveals that the subject suit was decreed with costs on

12.11.2021

by the I Additional Chief Judge, City Civil Court,

Secunderabad.

3. Under these circumstances, nothing survives for

adjudication in this appeal.

4. Accordingly, the Civil Miscellaneous Appeal is dismissed as

infructuous.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

______________________ NAGESH BHEEMAPAKA, J Date: 02.12.2022 ssp