Citation : 2022 Latest Caselaw 6392 Tel
Judgement Date : 2 December, 2022
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
CIVIL MISCELLANEOUS APPEAL No.916 of 2014
JUDGMENT: (Per the Hon'ble Dr.SA,J)
Learned counsel for the appellants would submit that the
subject matter of the suit in O.S.No.201 of 2012 on the file of
the I Additional District Judge, Ranga Reddy District at L.B.
Nagar, was settled between the parties and therefore, the cause
in the appeal does not survive for adjudication.
2. Taking on record the said submissions, the Civil
Miscellaneous Appeal is dismissed as infructuous.
Miscellaneous petitions pending, if any, shall stand closed.
There shall be no order as to costs.
______________________ Dr. SHAMEEM AKTHER, J
______________________ NAGESH BHEEMAPAKA, J Date: 02.12.2022 ssp
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