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Burugu Ramaswamy vs Yatam Sagar 3 Others
2022 Latest Caselaw 6391 Tel

Citation : 2022 Latest Caselaw 6391 Tel
Judgement Date : 2 December, 2022

Telangana High Court
Burugu Ramaswamy vs Yatam Sagar 3 Others on 2 December, 2022
Bench: Shameem Akther, Nagesh Bheemapaka
       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.990 of 2013

JUDGMENT: (Per the Hon'ble Dr.SA,J)

Heard. Perused the record.

2. A perusal of the online case status of the subject O.S.No.1

of 2013 placed before this Court by the Registry reveals that the

subject suit was disposed of on 24.03.2022.

3. Under these circumstances, the cause in the appeal does

not survive for adjudication.

4. Accordingly, the Civil Miscellaneous Appeal is dismissed as

infructuous.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

______________________ NAGESH BHEEMAPAKA, J Date: 02.12.2022 ssp

 
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