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G Veeraprathap Reddy, Hyderabad vs G Sivapothulri Veera Reddy, ...
2022 Latest Caselaw 6390 Tel

Citation : 2022 Latest Caselaw 6390 Tel
Judgement Date : 2 December, 2022

Telangana High Court

G Veeraprathap Reddy, Hyderabad vs G Sivapothulri Veera Reddy, ... on 2 December, 2022

Bench: A.Venkateshwara Reddy

  THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY

        CIVIL MISCELLANEOUS APPEAL No.280 of 2017

JUDGMENT:

Heard learned counsel on both sides. This Civil

Miscellaneous Appeal is preferred assailing the orders dated

14.03.2017 in I.A.No.2797 of 2015 in O.S.No.499 of 2015. But

as per the Case Status Information, the Original Suit in

O.S.No.499 of 2015 was dismissed on 11.03.2022. Therefore,

as no cause survives in view of the dismissal of the Original

Suit, this Civil Miscellaneous Appeal is dismissed as

infructuous. However, in the circumstances of the case, there

shall be no orders as to the costs. As a sequel, miscellaneous

applications, if any pending, shall stands closed.

________________________________ A.VENKATESHWARA REDDY, J 02-12-2022 SA

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