Ambadipudi Prasad, Khm vs Ambadipudi Ramakotaiah, Khm Dist ...
2022 Latest Caselaw 6383 Tel

  THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY

      CIVIL MISCELLANEOUS APPEAL No.113 of 2013

JUDGMENT:

No representation on behalf of the appellant. This Civil

Miscellaneous Appeal is preferred assailing the Orders dated

21.01.2013 in I.A.No.1915 of 2012 in O.S.No.544 of 2012 on the

file of learned Senior Civil Judge at Khammam, in an

application filed under Order 39 Rule 1 and 2 C.P.C. But as per

the case status information, the original suit in O.S.No.544 of

2012 was dismissed on 22.02.2022. Since no cause survives, in

view of dismissal of original suit, this Civil Miscellaneous Appeal

is dismissed as infructuous.

Miscellaneous applications, if any pending, shall stands

closed. In the circumstances of the case, there shall be no order

as to the costs.

________________________________ A.VENKATESHWARA REDDY, J 02-12-2022 TMK/SA 2 of 3 3 of 3

THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY

CIVIL MISCELLANEOUS APPEAL No.113 of 2013

02-12-2022 TMK/SA