Citation : 2022 Latest Caselaw 6381 Tel
Judgement Date : 2 December, 2022
THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA
CIVIL MISCELLANEOUS APPEAL No.946 OF 2014
JUDGMENT: (Per Hon'ble Dr.SA,J)
No representation for both sides.
2. It appears that the appellant has no interest to pursue
the matter.
3. Under these circumstances, the Civil Miscellaneous
Appeal is dismissed for default.
Miscellaneous Petitions, if any, pending in this appeal
shall stand closed. There shall be no order as to costs.
______________________ Dr. SHAMEEM AKTHER, J
_______________________ NAGESH BHEEMAPAKA, J Date: 02.12.2022 ssp
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