Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Smt.K.Rathnamala And Another vs Greater Hyderabad Municipal ...
2022 Latest Caselaw 6374 Tel

Citation : 2022 Latest Caselaw 6374 Tel
Judgement Date : 2 December, 2022

Telangana High Court

Smt.K.Rathnamala And Another vs Greater Hyderabad Municipal ... on 2 December, 2022

Bench: M.Laxman

                THE HON'BLE SRI JUSTICE M.LAXMAN
       CIVIL MISCELLANEOUS SECOND APPEAL No.10 of 2019



JUDGMENT:

1. Learned counsel for the appellants seeks permission of this

Court to withdraw this appeal.

2. In view of the submission made by the learned counsel for the

appellants, this Civil Miscellaneous Second Appeal is dismissed as

withdrawn. No costs. Miscellaneous Petitions pending, if any, shall

stand closed.

______________________ JUSTICE M.LAXMAN

02.12.2022 Dua THE HON'BLE SRI JUSTICE M.LAXMAN

CIVIL MISCELLANEOUS SECOND APPEAL No.10 of 2019

02.12.2022 Dua

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IDRC