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M/S. Reliance General Insurance ... vs Gangoni Gangaram,
2022 Latest Caselaw 6341 Tel

Citation : 2022 Latest Caselaw 6341 Tel
Judgement Date : 1 December, 2022

Telangana High Court
M/S. Reliance General Insurance ... vs Gangoni Gangaram, on 1 December, 2022
Bench: M.G.Priyadarsini
     THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

M.A.C.M.A. Nos. 3441 of 2018 & 27 of 2019

COMMON JUDGMENT:

The dispute in these Appeals has been settled in the Lok

Adalat on 26.06.2022 held by the High Court Legal Services

Committee.

2. Accordingly, both the appeals stand disposed of in terms of

the said Award rendered by the High Court Legal Services

Committee. No order as to costs.

3. As a sequel, miscellaneous petitions pending if any, shall

stand closed.

__________________________ JUSTICE M.G.PRIYADARSINI

Date: 01.12.2022 Pgp ::2::

THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

M.A.C.M.A. Nos. 3441 of 2018 & 27 of 2019

DATE:01-12-2022

 
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