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Icici Lombard General Insurence ... vs T Susheela, Hyderabad 4 Others
2022 Latest Caselaw 6339 Tel

Citation : 2022 Latest Caselaw 6339 Tel
Judgement Date : 1 December, 2022

Telangana High Court
Icici Lombard General Insurence ... vs T Susheela, Hyderabad 4 Others on 1 December, 2022
Bench: M.G.Priyadarsini
     THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

M.A.C.M.A. Nos. 3091 of 2016 & 2603 of 2019

COMMON JUDGMENT:

The dispute in these Appeals has been settled in the Lok

Adalat on 12.03.2022 held by the High Court Legal Services

Committee.

2. Accordingly, both the appeals stand disposed of in terms of

the said Award rendered by the High Court Legal Services

Committee. No order as to costs.

3. As a sequel, miscellaneous petitions pending if any, shall

stand closed.

__________________________ JUSTICE M.G.PRIYADARSINI

Date: 01.12.2022 Pgp ::2::

THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

M.A.C.M.A. Nos. 3091 of 2016 & 2603 of 2019

DATE:01-12-2022

 
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