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Shriram General Insurance Co. ... vs Smt S. Nagamani 3 Others
2022 Latest Caselaw 6338 Tel

Citation : 2022 Latest Caselaw 6338 Tel
Judgement Date : 1 December, 2022

Telangana High Court
Shriram General Insurance Co. ... vs Smt S. Nagamani 3 Others on 1 December, 2022
Bench: M.G.Priyadarsini
     THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

M.A.C.M.A. Nos. 67 of 2016 & 694 of 2019

COMMON JUDGMENT:

The dispute in these Appeals has been settled in the Lok

Adalat on 12.03.2022 held by the High Court Legal Services

Committee.

2. Accordingly, both the appeals stand disposed of in terms of

the said Award rendered by the High Court Legal Services

Committee. No order as to costs.

3. As a sequel, miscellaneous petitions pending if any, shall

stand closed.

__________________________ JUSTICE M.G.PRIYADARSINI

Date: 01.12.2022 Pgp ::2::

THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

M.A.C.M.A. Nos. 67 of 2016 & 694 of 2019

DATE:01-12-2022

 
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