Citation : 2022 Latest Caselaw 6337 Tel
Judgement Date : 1 December, 2022
THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI
M.A.C.M.A. Nos. 2105 of 2015 & 2259 of 2015
COMMON JUDGMENT:
The dispute in these Appeals has been settled in the Lok
Adalat on 12.03.2022 held by the High Court Legal Services
Committee.
2. Accordingly, both the appeals stand disposed of in terms of
the said Award rendered by the High Court Legal Services
Committee. No order as to costs.
3. As a sequel, miscellaneous petitions pending if any, shall
stand closed.
__________________________ JUSTICE M.G.PRIYADARSINI
Date: 01.12.2022 Pgp ::2::
THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI
.A.C.M.A. Nos. 2105 of 2015 & 2259 of 2015
DATE:01-12-2022
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