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The Commandant , Hanamkonda And 2 ... vs Barla Uppalaiah And Another
2022 Latest Caselaw 6334 Tel

Citation : 2022 Latest Caselaw 6334 Tel
Judgement Date : 1 December, 2022

Telangana High Court
The Commandant , Hanamkonda And 2 ... vs Barla Uppalaiah And Another on 1 December, 2022
Bench: G.Anupama Chakravarthy
  THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

                   M.A.C.M.A.No.4292 of 2008

JUDGMENT :

Learned counsel for the appellant seeks permission to

withdraw the appeal and also made an endorsement on the

docket to that effect.

In view of the above, the M.A.C.M.A is dismissed as

withdrawn. No order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

____________________________________ G. ANUPAMA CHAKRAVARTHY, J.

Date: 01.12.2022 Lk/Smk THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY

M.A.C.M.A.No.4292 of 2008

Date: 01.12.2022

LK/ SMK

 
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