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Komuravelli Vijayakumar vs Gangabishan Chandulal Jhawar
2022 Latest Caselaw 6332 Tel

Citation : 2022 Latest Caselaw 6332 Tel
Judgement Date : 1 December, 2022

Telangana High Court
Komuravelli Vijayakumar vs Gangabishan Chandulal Jhawar on 1 December, 2022
Bench: G.Anupama Chakravarthy
  THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

                    SECOND APPEAL No.149 of 2014
JUDGMENT:

When this matter was listed on 29.11.2022, there was no

representation for the appellant in the forenoon or in the

afternoon, the matter was directed to be listed under the

caption 'for dismissal' on 01.12.2022.

2. Though the matter is coming up under the caption

'for dismissal', today also there is no representation for the

appellant either in the forenoon or in the afternoon.

3. Therefore, the second appeal is dismissed for default

and for non-prosecution. No order as to costs.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 01.12.2022 Lk/Smk

 
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