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United India Insurance Co. Ltd. ... vs Smt. S.Nagalakshmi And Another
2022 Latest Caselaw 6331 Tel

Citation : 2022 Latest Caselaw 6331 Tel
Judgement Date : 1 December, 2022

Telangana High Court

United India Insurance Co. Ltd. ... vs Smt. S.Nagalakshmi And Another on 1 December, 2022

Bench: G.Anupama Chakravarthy

  THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

                    M.A.C.M.A No.3018 of 2008
JUDGMENT:

When this matter was listed on 30.11.2022, there was no

representation for the appellant in the forenoon or in the

afternoon, the matter was directed to be listed under the

caption 'for dismissal' on 01.12.2022.

2. Though the matter is coming up under the caption

'for dismissal', today also there is no representation for the

appellant either in the forenoon or in the afternoon.

3. Therefore, the M.A.C.M.A is dismissed for default and

for non-prosecution. No order as to costs.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 01.12.2022 Lk/Smk

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