Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Trustee,Jagadish Temple vs The Commissioner,Mch,Warangal
2022 Latest Caselaw 6328 Tel

Citation : 2022 Latest Caselaw 6328 Tel
Judgement Date : 1 December, 2022

Telangana High Court

Trustee,Jagadish Temple vs The Commissioner,Mch,Warangal on 1 December, 2022

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                APPEAL SUIT No.287 of 2006
JUDGMENT:

This appeal is filed against the judgment and decree dated

28.06.2001 in O.S. No.41 of 1995 passed by the Principal

Senior Civil Judge, Warangal.

2. Learned counsel for the appellant present and reported no

instructions.

3. In view of the above submission the appeal is dismissed.

No costs.

Pending miscellaneous applications, if any, shall stand

closed.

________________ P. SREE SUDHA, J Date: 01.12.2022 MNV/Prv THE HON'BLE SMT. JUSTICE P. SREE SUDHA

A.S.No.287 of 2006

01.12.2022

Mnv/Prv

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IDRC