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Kum.R.Guna Sundari vs R.Jagat Singh 21 Ors
2022 Latest Caselaw 6316 Tel

Citation : 2022 Latest Caselaw 6316 Tel
Judgement Date : 1 December, 2022

Telangana High Court

Kum.R.Guna Sundari vs R.Jagat Singh 21 Ors on 1 December, 2022

Bench: Shameem Akther, Nagesh Bheemapaka

        THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.270 of 2011

JUDGMENT: (Per the Hon'ble Dr.SA,J)

Learned counsel for the appellant would submit that the

cause in the appeal does not survive for adjudication.

2. The said submission is taken on record.

3. Accordingly, the Civil Miscellaneous Appeal is dismissed as

infructuous.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

______________________ NAGESH BHEEMAPAKA, J Date: 01.12.2022 ssp

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