M/S. Reddy Veeranna ... vs The Commissioner Of Commercial ...
2022 Latest Caselaw 4151 Tel

      THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE N. TUKARAMJI

SPECIAL APPEAL No.1 OF 2016 JUDGMENT: (Per Hon'ble Dr.SA,J)

On 08.08.2022, at the request of learned counsel for the

appellant, the matter was directed to be listed today under the

caption 'for orders'. Today, there is no representation for the

appellant. It appears that the appellant has no interest to pursue

the matter.

2. Under these circumstances, the appeal is dismissed for

default.

3. The interim order, dated 10.02.2016, passed by this Court in

the Special Appeal, stands vacated.

Miscellaneous Petitions, if any, pending in this appeal shall

stand closed. There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

________________ N. TUKARAMJI, J Date: 16.08.2022 MD