Citation : 2022 Latest Caselaw 4146 Tel
Judgement Date : 16 August, 2022
HON'BLE SRI JUSTICE P.NAVEEN RAO
AND
HON'BLE SMT DR.JUSTICE G.RADHA RANI
APPEAL SUIT No.584 of 2019
Date:16.08.2022
Between:
1. Smt P.Sukanya (died per L.Rs.)
2. P.Narsimha Reddy s/o.Late Kista Reddy,
Aged about 81 yrs, Occu : Agriculture,
R/o.H.No.3-2-17/2,
Rahamath Bagh, Kachiguda, Hyderabad & others.
.....Appellants
And
Smt S.Prameela W/o.VS Linga Reddy,
Aged 76 yrs, Occu : Household, R/o.Medchal Village,
Ranga Reddy District presently residing at Plot No.14,
SBI Colony, Manovikas Nagar,
Bowenpally, Secunderabad & another
.....Respondents
The Court made the following:
HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SMT DR.JUSTICE G.RADHA RANI
APPEAL SUIT No.584 of 2019
JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)
Sri Ajgal Ravi Babu, learned counsel for the appellants circulated
letter dated 25.07.2022 in the registry, seeking permission of the Court
to withdraw the Appeal Suit stating that the issue is resolved out of
Court.
Permission is accorded.
Accordingly, the Appeal Suit is dismissed as withdrawn. Pending
miscellaneous petitions, if any, shall stand closed.
__________________ P.NAVEEN RAO,J
_________________________ DR. G.RADHA RANI, J 16th August, 2022 Rds
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